Madhya Pradesh High Court
Sanju @ Sanjiv vs The State Of Madhya Pradesh on 18 April, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5252 of 2023 (SANJU @ SANJIV Vs THE STATE OF MADHYA PRADESH) Dated : 18-04-2023 Parties through their counsel.
Call for the record of the Court below. List thereafter.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
Aman
AMAN TIWARI
2023.04.19
16:53:58 +05'30'