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Delhi High Court - Orders

Sh. Bharat Tyagi (Since ... vs Sh. K.K. Bhatia on 18 October, 2023

                                    $~41
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           RC.REV. 292/2023 & CM Appls.54262-63/2023
                                                SH. BHARAT TYAGI (SINCE DECEASED)THROUGH LRS
                                                                                                                                       ..... Petitioner
                                                                                      Through:                 Mr. Varun Tyaig, Adv.

                                                                                      versus

                                                SH. K.K. BHATIA
                                                                                                                                     ..... Respondent
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                ORDER

% 18.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. At request, list the matter on 09.11.2023.

TARA VITASTA GANJU, J OCTOBER 18, 2023/r Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 00:01:11