Delhi High Court - Orders
Sh. Bharat Tyagi (Since ... vs Sh. K.K. Bhatia on 18 October, 2023
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 292/2023 & CM Appls.54262-63/2023
SH. BHARAT TYAGI (SINCE DECEASED)THROUGH LRS
..... Petitioner
Through: Mr. Varun Tyaig, Adv.
versus
SH. K.K. BHATIA
..... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 18.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. At request, list the matter on 09.11.2023.
TARA VITASTA GANJU, J OCTOBER 18, 2023/r Click here to check corrigendum, if any This is a digitally signed order.
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