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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The Kandla Port Trust (Licensing of Stevedores) Regulation, 2010

(4)The application for renewal of stevedore licence shall be made at least three months before the expiry of the licence. If the application for renewal is not received within the stipulated period of three months, such applications may be accepted on payment of Rs. 500 (Rupees Five Hundred only) by the Chairman :Provided that the application for renewal together with late fee is received by the Traffic Manager before the actual date of expiry of the licence.