Rajasthan High Court - Jodhpur
Iscon Surgicals Limited vs Union Of India on 20 July, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 7532/2021 Iscon Surgicals Limited
----Petitioner Versus Union Of India
----Respondent For Petitioner(s) : Mr. Jagat Tatia For Respondent(s) :
JUSTICE DINESH MEHTA Order 20/07/2021 Issue notice to the respondents, returnable within six weeks. Notices be given 'dasti' to learned counsel for the petitioner, if so desired.
(DINESH MEHTA),J 164-CPGoyal/-
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