Delhi High Court - Orders
Commissioner Of Customs, Air-Cargo ... vs M/S Sans Frontiers on 22 December, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Purushaindra Kumar Kaurav
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 1/2022 & CM APPLs. 6297/2022, 6298/2022
COMMISSIONER OF CUSTOMS, AIR-CARGO EXPORT,
..... Appellant
Through: Mr.Harpreet Singh, Senior Standing
Counsel along with Ms.Suhani Mathur, Mr.Jatin
Kumar Gaur, Advocates and Mr.C.S.Sharma, A.C.
(from Department)
Versus
M/S SANS FRONTIERS ..... Respondent
Through: Ms.Raminder Kaur and Ms.Priti
Agarwal, Advocates.
+ W.P.(C) 7962/2021 & CM APPL. 24751/2021
SANS FRONTIERS ..... Petitioner
Through: Ms.Raminder Kaur and Ms.Priti
Agarwal, Advocates.
Versus
THE COMMISSIONER OF CUSTOMS(EXPORTS) ..... Respondent
Through: Mr.Harpreet Singh, Senior Standing
Counsel along with Ms.Suhani Mathur, Mr.Jatin
Kumar Gaur, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 22.12.2022 Signature Not Verified Signed By:PRATIMA Signing Date:23.12.2022 16:56:06
1. List on 23.12.2022.
VIBHU BAKHRU, J PURUSHAINDRA KUMAR KAURAV, J DECEMBER 22, 2022/MJ Signature Not Verified Signed By:PRATIMA Signing Date:23.12.2022 16:56:06