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State of Tamilnadu - Section

Section 2 in Special Rules for the Tamil Nadu School Educational Subordinate Service (Municipal and Township Schools)

2. Appointment.

- Appointment to the various classes specified in column (1) and the categories specified in column (2) of the Table below shall be made by the method specified in column (3) thereof:
Classes Category and name of the post Method of appointment
(1) (2) (3)
I 1. Supervisor Transfer from the senior most School Assistantor Tamil Pandit in the Service.
  2. School Assistant (B.T. Assistant) (i) Transfer from any class or category in theservice in an identical scale of pay; or
  3. Tamil Pandit and other Language Pandit GradeI (School Assistant) (ii) Promotion from any category in the serviceprovided that 50 per cent of vacancies may be filled up in thesubstantive vacancies arisen in the categories of LanguagePandits.
    (iii) If no qualified and suitable candidatesare available for appointment by methods (i) and (ii) above,recruitment by transfer from any other service.
  4. Headmaster/Headmistress of Middle Schools Transfer from senior most School Assistant (or)Tamil Pandit Grade I in the service.
II 1. Secondary Grade Assistant 1. Transfer from any category in the service.
  2. Pandit and Munshi, Tamil and other thanTamil, Grade II 2. If no qualified and suitable candidates areavailable in the service recruitment by transfer from any otherservice.
  3. Higher Grade, Elementary Grade and NurseryTrained Teacher 1. Transfer from categories 1 and 2 of Class II.
  2. If no persons are available by methods aboverecruitment by transfer from other service.
  4. Headmaster/Headmistress of Primary Schools  
III 1. Craft Instructors (i) Transfer from any category in the service inan identical scale of pay.
  2. Art Master/Mistress (ii) recruitment by transfer from any otherservice.
  3. Music Teacher
  4. Pre-Vocational Instructor
IV Physical Director (i) Promotion from Class V or
    (ii) Recruitment by transfer from any otherservice.
V Physical Education Teacher (i) Recruitment by transfer from any otherservice, if no qualified and suitable candidates are available inthe service:
Provided that promotion to the various categories in the service shall be made on the ground of merit and ability, seniority being considered only where merit and ability are approximately equal.