Delhi High Court - Orders
Abbott Healthcare Private Limited vs Mr. S.T.H Naqvi & Anr on 12 March, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:16.03.2021 17:50:12
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3239/2021 & CM APPL. 9877/2021 & 9878/2021
ABBOTT HEALTHCARE PRIVATE LIMITED ..... Petitioner
Through Mr. Shashank Singh, Advocate
versus
MR. S.T.H NAQVI & ANR. ..... Respondents
Through Mr. Naginder Benipal with Mr. Syed
Hussain Adil Taqvi, GP & Ms.
Harithi Kambiri, Advocates for
Respondent No.2
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 12.03.2021
1. The Hon'ble Judge is on leave today.
2. List on 16th March, 2021.
By order (Court Master) MARCH 12, 2021 mw