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Delhi High Court - Orders

Abbott Healthcare Private Limited vs Mr. S.T.H Naqvi & Anr on 12 March, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                      Digitally Signed By:DINESH
                                                      SINGH NAYAL
                                                      Signing Date:16.03.2021 17:50:12


$~28

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+       W.P.(C) 3239/2021 & CM APPL. 9877/2021 & 9878/2021

       ABBOTT HEALTHCARE PRIVATE LIMITED       ..... Petitioner
                   Through  Mr. Shashank Singh, Advocate

                         versus

       MR. S.T.H NAQVI & ANR.                          ..... Respondents
                     Through          Mr. Naginder Benipal with Mr. Syed
                                      Hussain Adil Taqvi, GP & Ms.
                                      Harithi Kambiri, Advocates for
                                      Respondent No.2
       CORAM:
       JUSTICE PRATHIBA M. SINGH
                ORDER

% 12.03.2021

1. The Hon'ble Judge is on leave today.

2. List on 16th March, 2021.

By order (Court Master) MARCH 12, 2021 mw