Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 38 in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981

38. Surrender of carriage receipt.

- The Sikkim Transport shall deliver the goods' at destination only on the surrender of the original receipt issued to the consignor or his agent at the place where the goods were booked.