Chattisgarh High Court
Jagmohan Singh vs Tribhuwan Singh on 2 March, 2026
1 HIGH COURT OF CHHATTISGARH AT BILASPUR Digitally signed by JYOTI JYOTI SHARMA SHARMA Date:
2026.03.03 10:45:50 +0530 SA No. 165 of 2026 JAGMOHAN SINGH versus TRIBHUWAN SINGH Order on Board 02/03/2026 Ms. Saumya Vaishnav, Counsel for the Appellant.
Mr. Lekhram Dhruv, P.L. for the State. Call for the records of the trial Court as well as the first Appellate Court.
List the case after receipt of the records.
d/- Sd/-
(Bibhu Datta Guru) Judge Jyoti