Madhya Pradesh High Court
M/S Pacl India Ltd.(Pacl Ltd.) vs Rameshwar Dayal on 8 August, 2017
MA-1172-2014
(M/S PACL INDIA LTD.(PACL LTD.) Vs RAMESHWAR DAYAL)
08-08-2017
Shri Sanjay Kumar Mishra, learned counsel for the appellant again prays for adjournment.
By way of last indulgence, the case is adjourned. List on 22.08.2017 with clear stipulation that no further adjournment shall be granted without incurring heavy costs.
(VIVEK AGARWAL) JUDGE SP