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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tripura - Subsection

Section 6(1)(c) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(c)if he is in the service of, or holds any office of profit under, the Central Government or any State Government or Autonomous District Council or any Panchayet Samiti or a Gram Panchayet or a Village Committee;