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State of Mizoram - Section

Section 26 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

26. Voting in District Council.

- Save as otherwise provided in the Constitution and in these rules, all questions at any sitting of a District Council shall be determined by a majority of votes of the members present and voting other than the Chairman or person acting as such.The Chairman or person acting as such, shall not vote in the first instance but shall have and exercise a casting vote in case of equality of votes.