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Madhya Pradesh High Court

Mahesh Prasad Sen(Napit) vs Dhannulal Namdeo on 1 November, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                              1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       MCC No. 2200 of 2023
                                             (MAHESH PRASAD SEN(NAPIT) Vs DHANNULAL NAMDEO)

                          Dated : 01-11-2023
                                  Shri R.S. Rathore - Advocate for the petitioner.

                                  Shri Arvind Kumar Shrivastava - Advocate for respondent.

Counsel for the petitioner prays for time to move appropriate application seeking conversion of this M.C.C into Misc. Petition.

Time granted.

List in the next week.

(MANINDER S. BHATTI) JUDGE vivek Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 11/2/2023 12:11:21 PM