Madhya Pradesh High Court
Mahesh Prasad Sen(Napit) vs Dhannulal Namdeo on 1 November, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCC No. 2200 of 2023
(MAHESH PRASAD SEN(NAPIT) Vs DHANNULAL NAMDEO)
Dated : 01-11-2023
Shri R.S. Rathore - Advocate for the petitioner.
Shri Arvind Kumar Shrivastava - Advocate for respondent.
Counsel for the petitioner prays for time to move appropriate application seeking conversion of this M.C.C into Misc. Petition.
Time granted.
List in the next week.
(MANINDER S. BHATTI) JUDGE vivek Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 11/2/2023 12:11:21 PM