Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(j) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008

(j)The opening balance sheet of the Transferees may be finalized and notified by the Stale Government at any time during the provisional period of twelve months from the appointed date as mentioned in Rule 10. of these Scheme rules.