Supreme Court - Daily Orders
Deepika Godia vs Union Of India And Ors. on 19 February, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.9 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1775/2017
(Arising out of impugned final judgment and order dated
16-02-2016 in WC No. 4572/2016 passed by the High Court Of
Judicature At Allahabad, Lucknow Bench)
DEEPIKA GODIA Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With applns. for condonation of delay in filing/refiling SLP)
Date : 19-02-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Alok Shukla, AOR (NP)
For Respondent(s)
UPON perusing the papers the Court made the following
O R D E R
Even on the second call, none appears for the petitioner.
The special leave petition is dismissed for non-proseuction.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.02.20 17:50:09 IST Reason: