Gujarat High Court
Botad Nagarpalika vs Shantaben Jagjivanbhai on 22 November, 2010
Author: K.A.Puj
Bench: K.A.Puj
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION No 709 of 2003
in
LETTERS PATENT APPEAL (STAMP NUMBER)No 1455 of 2002
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BOTAD NAGARPALIKA
Versus
SHANTABEN JAGJIVANBHAI
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Appearance:
1. Civil Application No. 709 of 2003
M/S THAKKAR ASSOC. for Petitioner No. 1
.......... for Respondent No. 1-9
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CORAM : MR.JUSTICE J.N.BHATT
and
MR.JUSTICE K.A.PUJ
Date of Order: 04/02/2003
ORAL ORDER
(Per : MR.JUSTICE J.N.BHATT) Rule returnable on 3rd March 2003.
rmr. [ J.N. Bhatt, J. ] [ K.A. Puj, J. ]