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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(d) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(d)cultivation in any village is scattered coupled with interspersal of uncultivated patches and consolidation of holdings is likely to serve no useful purpose; and