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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1)(b) in State Land Acquisition Act, 1990 (1934 A.D.)

(b)[] [Existing clause (b) omitted and clause (c) renumbered as clause (b) by Act IV of 1997, s.2.] in two daily newspapers having largest circulation in the said locality of which at least one shall be in the regional language.]