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Patna High Court - Orders

Shashi Kala Chaudhary vs The State Of Bihar And Ors on 16 September, 2022

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.9720 of 2016
                   ======================================================
                   Shashi Kala Chaudhary, S/o Late Bhonu Lal Chaudhary, R/o Vill. -
                   Kalayanpur, Station Road, P.S. Biharsharif, Distt. - Nalanda (Bihar)

                                                                             ... ... Petitioner/s
                                                    Versus
             1.    The State Of Bihar through the Home Secretary, Govt. of Bihar, Patna.
             2.    The Principal Secretary, Panchayati Raj Dept., Govt. of Bihar, Patna
             3.    The District Panchayat Raj Officer, Nalanda, Bihar
             4.    The District Magistrate, Nalanda, Bihar.
             5.    The S.D.O., Hilsa, Nalanda, Bihar.
             6.    The B.D.O., Karai Parsurai, Nalanda, Bihar.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s   :       Mr.Kumar Binode Bariar, Advocate
                   For the Respondent/s   :       Mr.Manish Kumar, G.P.-8
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                         ORAL ORDER

2     16-09-2022

Today being Friday, matters are being taken up through virtual mode as per current procedure for hearing.

Motion slip has been filed for listing of this case for withdrawal since the writ application has become infructuous.

The writ petition is, accordingly, dismissed as withdrawn.

(Madhuresh Prasad, J) PNM U