Delhi High Court - Orders
Commandant Ranjeet Singh Rana vs Union Of India & Ors on 16 February, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 93/2016
COMMANDANT RANJEET SINGH RANA ..... Petitioner
Through: Ms. Manisha Singh, Advocate.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj CGSC
along with Mr. Kushagra Kumar,
Advocate.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 16.02.2023
1. Pleadings are complete.
2. Renotify on 25.07.2023 in the category of 'Final Hearing'.
3. Parties are directed to file a brief note of written submissions not exceeding five pages with relevant documents/judgments on which they want to rely with relevant portion duly highlighted for the convenience of this Court within four weeks.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J FEBRUARY 16, 2023/va Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:17.02.2023 11:48:33