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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Bombay Presidency - Subsection

Section 20(2) in The Bombay Forest Rules, 1942

(2)The Conservator of Forests may also prohibit the taking, wounding' or killing of any particular species of animals in any specified tract of forest, with a view to the preservation of such species, but any such order shall be subject to revision by the Commissioner.