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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(4) in The Orissa Ayurvedic Medicine Rules, 1960

(4)When a cross mark extends beyond the space meant for a candidate the vote shall be counted in favour of the one, in whose space the actual point of cross falls. If the point of the cross falls just on the demarcating line, that vote shall be considered as invalid but not the entire voting paper.