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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tripura - Subsection

Section 23(1)(b) in Tripura Foodgrains (Distribution) Control Order, 1972

(b)require any person to make any statement or furnish any information or to produce any document or article in his possession or under his control relating to the purchase, sale, distribution or storage of any foodgrains and every person so required shall comply with such requisition;