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Supreme Court - Daily Orders

Sec.Ambalavanar Araporuppu Ayam vs K.Renuka . on 6 May, 2014

$ITEM NO.33                         COURT NO.6                      SECTION XII

               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).13055/2012

(From the judgement and order dated 09/02/2012 in WA No.2392/2011 of
the HIGH COURT OF MADRAS)

SEC.AMBALAVANAR ARAPORUPPU AYAM                           Petitioner(s)

                     VERSUS

K.RENUKA & ORS.                                           Respondent(s)

(With appln(s) for permission to place addl. documents on record,
exemption from filing O.T. and prayer for interim relief)


Date: 06/05/2014      This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE K.S. RADHAKRISHNAN
          HON’BLE MR. JUSTICE VIKRAMAJIT SEN

For Petitioner(s)
                        Mr. Dayan Krishnan, Sr. Adv.
                        Mr. Gautam Narayan, Adv.
                        Mr. Mubashir Mushtaq, Adv.

For Respondent(s)
                        Mr. K. Rajendran, Adv.
                        Mr. Pukhrambam Ramesh Kumar, Adv.



              UPON hearing counsel the Court made the following
                                  O R D E R

Perused the letter.

Put up on July 18, 2014.





              (N.S.K. Kamesh)                          (Renuka Sadana)
                Court Master                             Court Master
$ITEM NO.33                         COURT NO.6                      SECTION XII

               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).13055/2012 (From the judgement and order dated 09/02/2012 in WA No.2392/2011 of the HIGH COURT OF MADRAS) SEC.AMBALAVANAR ARAPORUPPU AYAM Petitioner(s) VERSUS K.RENUKA & ORS. Respondent(s) (With appln(s) for permission to place addl. documents on record, exemption from filing O.T. and prayer for interim relief) Date: 06/05/2014 This Petition was called on for hearing today. CORAM :

HON’BLE MR. JUSTICE K.S. RADHAKRISHNAN HON’BLE MR. JUSTICE VIKRAMAJIT SEN For Petitioner(s) Mr. Dayan Krishnan, Sr. Adv. Mr. Gautam Narayan, Adv. Mr. Mubashir Mushtaq, Adv.
For Respondent(s) Mr. K. Rajendran, Adv. Mr. Pukhrambam Ramesh Kumar, Adv.
UPON hearing counsel the Court made the following O R D E R Perused the letter.
Put up on July 18, 2014.
(N.S.K. Kamesh) (Renuka Sadana) Court Master Court Master