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Supreme Court - Daily Orders

Mohd. Hannan vs Abdul Basit on 6 September, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NO.12                              COURT NO.4                     SECTION XIV

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).   28191/2017

     (Arising out of impugned final judgment and order dated 22-09-2017
     in RCREV No. 441/2017 passed by the High Court Of Delhi At New
     Delhi)

     MOHD. HANNAN & ANR.                                                     Petitioner(s)

                                                    VERSUS

     ABDUL BASIT                                                             Respondent(s)

     WITH

     SLP(C) No. 28192/2017 (XIV)

     Date : 06-09-2018 These petitions were called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                Mr. Bahar U. Barqi, Adv.
                                      Mr. Maroof Ahmad, Adv.
                                      Mr. Aftab Ali Khan, AOR

     For Respondent(s)                Mr.   Siddharth Dave, Adv.
                                      Mr.   Brijendra Singh, Adv.
                                      Mr.   Ashish Agarwal, Adv.
                                      Mr.   Anoop Kr. Srivastav, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

In view of the letter circulated by learned counsel for the petitioners seeking adjournment for filing rejoinder affidavit, list after four weeks.

     (JAYANT KUMAR ARORA)                                                   (RENU DIWAN)
       COURT MASTER                                                      ASSISTANT REGISTRAR
Signature Not Verified

Digitally signed by
JAYANT KUMAR ARORA
Date: 2018.09.07
10:35:41 IST
Reason: