Supreme Court - Daily Orders
Mohd. Hannan vs Abdul Basit on 6 September, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.12 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28191/2017
(Arising out of impugned final judgment and order dated 22-09-2017
in RCREV No. 441/2017 passed by the High Court Of Delhi At New
Delhi)
MOHD. HANNAN & ANR. Petitioner(s)
VERSUS
ABDUL BASIT Respondent(s)
WITH
SLP(C) No. 28192/2017 (XIV)
Date : 06-09-2018 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Bahar U. Barqi, Adv.
Mr. Maroof Ahmad, Adv.
Mr. Aftab Ali Khan, AOR
For Respondent(s) Mr. Siddharth Dave, Adv.
Mr. Brijendra Singh, Adv.
Mr. Ashish Agarwal, Adv.
Mr. Anoop Kr. Srivastav, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioners seeking adjournment for filing rejoinder affidavit, list after four weeks.
(JAYANT KUMAR ARORA) (RENU DIWAN)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2018.09.07
10:35:41 IST
Reason: