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Bombay High Court

Swami Vivekanand Adarsh Vikas Shikshan ... vs Narayanrao Ganapatrao Jadhav ... on 23 March, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                                                      Board Sr.No.:-19

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

            CR. REVISION APPLN. NO. 110 OF 2022

 Vandana Chandrakant Deshmukh                   ....APPLICANT
             V/S
 Abhijit Tulshidas Jadhav And Anr.           ....RESPONDENT

WITH CR. REVISION APPLN. NO. 109 OF 2022 Chandrakant Ramchandra Deshmukh ....APPLICANT V/S Narayan Ganpatrao Jadhav (deceased Through....RESPONDENT L.r 1.a, Abhijit T. Jadhav, R/atand Anr.

WITH CR. REVISION APPLN. NO. 111 OF 2022 Swami Vivekanand Adarsh Vikas Shikshan ....APPLICANT Sanstha And Ors.

V/S Narayanrao Ganapatrao Jadhav (deceased ....RESPONDENT Through L.r. 1.a Abhijit Tulshidas Jadhav) And Anr.

WITH CR. REVISION APPLN. NO. 108 OF 2022 Chandrakant Ramchandra Deshmukh ....APPLICANT V/S Narayan Ganpatrao Jadhav ( Deceased Through Page 1/2 ::: Uploaded on - 23/03/2023 ::: Downloaded on - 24/03/2023 18:15:47 ::: L.r. 1.a Abhijit Tulshidas Jadhav ) And Anr.

WITH CRI-INTERIM APPLICATION NO. 3883 OF 2022 In Cr. Revision Appln. 110 OF 2022 Narayan Ganpatrao Jadhav (deceased Through ....PETITIONER His Legal Heirs) Abhijit Tulshidas Jadhav V/S Vandana Chandrakant Deshmukh And Anr. ....RESPONDENT Mr. Tejas Hilage for Applicant. Mr. Arfan Sait, APP for Respondent/State. Mr. Dhyanesh Patil i/b Mr. Aditya Raktade for Respondent No.

1.


        CORAM :                HON'BLE SHRI JUSTICE AMIT BORKAR J
        DATE :                 23rd March, 2023
 P.C. :
     S. O. to 30/03/2023 .



( FOR REGISTRAR JUDICIAL - I ) ....RESPONDENT Page 2/2 ::: Uploaded on - 23/03/2023 ::: Downloaded on - 24/03/2023 18:15:47 :::