Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] British India - Subsection Section 30(2) in British Nationality Act, 1948 (2)His Majesty may, by Order in Council, apply the provisions of this Act to the New Hebrides and to Canton Island as if they were protected States.
