Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Manipur - Subsection Section 7(3) in The Manipur Cooking Gas (Licensing and Control) Order, 1986 (3)The appellate authority may direct that order appealed against shall not take effect pending to disposal of the appeal.
