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Supreme Court - Daily Orders

Pune Municipal Corp.. Through ... vs Harakchand Misirimal Solanki . on 7 September, 2022

Bench: Indira Banerjee, Surya Kant, M.M. Sundresh

                                                    1

     ITEM NO.107                           COURT NO.5                  SECTION III

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

                                    Civil Appeal   No(s).   877/2014

     PUNE MUNICIPAL CORP.. THROUGH COMMISSIONER & ANR.                 Appellant(s)

                                                   VERSUS

     HARAKCHAND MISIRIMAL SOLANKI . & ORS.                             Respondent(s)


     WITH
     C.A. No. 880/2014 (III)

     C.A. No. 882/2014 (III)
     (Only I.A. Nos. 22522/2021 , 37594/2022, 37595/2022, 37601/2022 &
     37602/2022 in C. A. No. 882/2014 to be listed
     IA No. 37601/2022 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 37602/2022 - EXEMPTION FROM FILING O.T.
     IA No. 37595/2022 - EXEMPTION FROM FILING O.T.
     IA No. 37594/2022 - INTERVENTION/IMPLEADMENT
     IA No. 22522/2021 - RECALLING THE COURTS ORDER)

     Diary No(s). 6807/2021 (III)
     (IA No. 37052/2021 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 96540/2021 - CONDONATION OF DELAY IN FILING)

     C.A. No. 881/2014 (III)

     C.A. No. 878/2014 (III)

     C.A. No. 883/2014 (III)

     C.A. No. 885/2014 (III)

     C.A. No. 884/2014 (III)

     Date : 07-09-2022 This appeal was called on for hearing today.

     CORAM :             HON'BLE MS. JUSTICE INDIRA BANERJEE
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE M.M. SUNDRESH
Signature Not Verified


     For Appellant(s)               Mr. Ashish Wad, Adv.
Digitally signed by
CHETAN KUMAR
Date: 2022.09.13
09:48:09 IST
Reason:                             Mr. Siddharth Mahajan, Adv.
                              For   M/S. J S Wad And Co, AOR

                                    Mr. Sachin Patil, Adv.
                                    Mr. Siddharth Dharmadhikari, Adv.
                                   2

                    Mr.   Aaditya A. Pande, AOR
                    Mr.   Bharat Bagla, Adv.
                    Mr.   Geo Joseph, Adv.
                    Mr.   Durgesh Gupta, Adv.

For Respondent(s)   Ms. Asha Gopalan Nair, AOR

                    Mr.   Nidhesh Gupta, Sr. Adv.
                    Mr.   Vikas Mehta, AOR
                    Ms.   Priyambada Mishra, Adv.
                    Dr.   Sunil Mittal, Adv.
                    Mr.   Apoorv Khatar, Adv.
                    Ms.   Anu Tiwari, Adv.
                    Mr.   Amit Kumar, Adv.

                    Mr. Vinay Navare, Sr. Adv.
                    Mr. Shashibhushan P. Adgaonkar, AOR
                    Mr. Omkar Jayant Deshpande, Adv.

                    Mr. Sandeep Sudhakar Deshmukh, AOR

                    Mr. Basavaprabhu S. Patil, Adv.
                    Mr. Nihant Panicker, Adv.
                    Mr. Ankolekar Gurudatta, AOR

                    Mr. Anand Dilip Landge, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List IA No. 22522 of 2021 along with these matters in the month of November, 2022.

(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)