Supreme Court - Daily Orders
Pune Municipal Corp.. Through ... vs Harakchand Misirimal Solanki . on 7 September, 2022
Bench: Indira Banerjee, Surya Kant, M.M. Sundresh
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ITEM NO.107 COURT NO.5 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 877/2014
PUNE MUNICIPAL CORP.. THROUGH COMMISSIONER & ANR. Appellant(s)
VERSUS
HARAKCHAND MISIRIMAL SOLANKI . & ORS. Respondent(s)
WITH
C.A. No. 880/2014 (III)
C.A. No. 882/2014 (III)
(Only I.A. Nos. 22522/2021 , 37594/2022, 37595/2022, 37601/2022 &
37602/2022 in C. A. No. 882/2014 to be listed
IA No. 37601/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 37602/2022 - EXEMPTION FROM FILING O.T.
IA No. 37595/2022 - EXEMPTION FROM FILING O.T.
IA No. 37594/2022 - INTERVENTION/IMPLEADMENT
IA No. 22522/2021 - RECALLING THE COURTS ORDER)
Diary No(s). 6807/2021 (III)
(IA No. 37052/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 96540/2021 - CONDONATION OF DELAY IN FILING)
C.A. No. 881/2014 (III)
C.A. No. 878/2014 (III)
C.A. No. 883/2014 (III)
C.A. No. 885/2014 (III)
C.A. No. 884/2014 (III)
Date : 07-09-2022 This appeal was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE M.M. SUNDRESH
Signature Not Verified
For Appellant(s) Mr. Ashish Wad, Adv.
Digitally signed by
CHETAN KUMAR
Date: 2022.09.13
09:48:09 IST
Reason: Mr. Siddharth Mahajan, Adv.
For M/S. J S Wad And Co, AOR
Mr. Sachin Patil, Adv.
Mr. Siddharth Dharmadhikari, Adv.
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Mr. Aaditya A. Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Geo Joseph, Adv.
Mr. Durgesh Gupta, Adv.
For Respondent(s) Ms. Asha Gopalan Nair, AOR
Mr. Nidhesh Gupta, Sr. Adv.
Mr. Vikas Mehta, AOR
Ms. Priyambada Mishra, Adv.
Dr. Sunil Mittal, Adv.
Mr. Apoorv Khatar, Adv.
Ms. Anu Tiwari, Adv.
Mr. Amit Kumar, Adv.
Mr. Vinay Navare, Sr. Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Omkar Jayant Deshpande, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Basavaprabhu S. Patil, Adv.
Mr. Nihant Panicker, Adv.
Mr. Ankolekar Gurudatta, AOR
Mr. Anand Dilip Landge, AOR
UPON hearing the counsel the Court made the following
O R D E R
List IA No. 22522 of 2021 along with these matters in the month of November, 2022.
(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)