Allahabad High Court
State Of U.P. Through Secy. Home Deptt. ... vs Kshetra Pal Singh & Another on 25 July, 2017
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 248 of 2015 Petitioner :- State Of U.P. Through Secy. Home Deptt. Lko. & 3 Ors. Respondent :- Kshetra Pal Singh & Another Counsel for Petitioner :- C.S.C. Counsel for Respondent :- C.S.C.,Manish Mishra Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Manish Mishra, learned counsel for petitioner has sough adjournment on the ground of his illness.
2. Passed over for the day.
3. List in the next cause list.
Order Date :- 25.7.2017 Pachhere/-