Madhya Pradesh High Court
Sukhdas vs Bitti Bai @ Akhilesh Kumari & Ors on 11 September, 2015
SA-868-2003
(SUKHDAS Vs BITTI BAI @ AKHILESH KUMARI & ORS)
11-09-2015
Shri K.S. Jha, learned counsel for the appellant.
I.A. Nos.9025/2015, 9026/2015 & 9027/2015.
Issue notice of these applications to the respondents as well as
proposed legal representatives, on payment of process fee within ten days with registered cover. Notice be made returnable within six weeks.
(MOOL CHAND GARG) JUDGE