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Madhya Pradesh High Court

Sukhdas vs Bitti Bai @ Akhilesh Kumari & Ors on 11 September, 2015

                            SA-868-2003
              (SUKHDAS Vs BITTI BAI @ AKHILESH KUMARI & ORS)


11-09-2015

Shri K.S. Jha, learned counsel for the appellant.
I.A. Nos.9025/2015, 9026/2015 & 9027/2015.
Issue notice of these applications to the respondents as well as

proposed legal representatives, on payment of process fee within ten days with registered cover. Notice be made returnable within six weeks.

(MOOL CHAND GARG) JUDGE