Punjab-Haryana High Court
Usha Rani @ Usha Sharma vs Anil Kumar on 9 July, 2013
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.O.C.P.No.1271 of 2012 (O&M)
Date of Decision : 9.7.2013
Usha Rani @ Usha Sharma
....Petitioner
Versus
Anil Kumar
...Respondent
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
....
Present: Mr.Deepak Arora, Advocate
for the petitioner.
.....
MAHESH GROVER, J.
Learned counsel for the petitioner after arguing at length prays for permission to withdraw the instant petition with liberty to take any other alternate remedy that may be available to him. Permitted to do so.
Dismissed as withdrawn with the liberty aforesaid granted.
9.7.2013 (MAHESH GROVER) dss JUDGE