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Punjab-Haryana High Court

Usha Rani @ Usha Sharma vs Anil Kumar on 9 July, 2013

Author: Mahesh Grover

Bench: Mahesh Grover

 IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                       CHANDIGARH


                                 C.O.C.P.No.1271 of 2012 (O&M)

                                 Date of Decision : 9.7.2013

Usha Rani @ Usha Sharma
                                                ....Petitioner
              Versus

Anil Kumar

                                                ...Respondent

CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
                  ....

Present:   Mr.Deepak Arora, Advocate
           for the petitioner.
                         .....

MAHESH GROVER, J.

Learned counsel for the petitioner after arguing at length prays for permission to withdraw the instant petition with liberty to take any other alternate remedy that may be available to him. Permitted to do so.

Dismissed as withdrawn with the liberty aforesaid granted.



9.7.2013                                    (MAHESH GROVER)
dss                                              JUDGE