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[Cites 0, Cited by 0] [Section 3(11)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(11)(v) in The Madras Port Trust Employees' (Classification, Control and Appeal) (Amendment) Regulations, 2006

(v)MOST's Notification No. G.S.R. 252(E) dated 22-3-2000 and