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[Cites 0, Cited by 0] [Section 9(3C)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3C)(ii) in The Public Provident Fund Scheme, 1968

(ii)that the amount is required for higher education of the account holder or the minor account holder, on production of documents and fee bills in confirmation of admission in a recognised institute of higher education in India or abroad: