Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 12 in Punjab School Education Board (Payment of Gratuity) Regulations, 1989 12. Disqualification. - No gratuity shall be granted if the employee was dismissed or removed from the service of the Board for mis-conduct, insolvency or inefficiency.
