Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(1)(b) in The Calcutta Sports Act, 1955 (b)four persons to be elected by the Association from amongst its members at its annual general meeting in such manner as may be prescribed;