Supreme Court - Daily Orders
The Deputy Commissioner Of Income Tax vs M/S Nitesh Housing Developer Pvt. Ltd. on 10 October, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.13 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15047/2023
(Arising out of impugned final judgment and order dated 02-08-2022
in ITA No. 210/2017 passed by the High Court Of Karnataka At
Bengaluru)
THE DEPUTY COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S NITESH HOUSING DEVELOPER PVT. LTD. Respondent(s)
(IA No. 89812/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 10-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Balbir Singh, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Veer Vikrant Yadav, Adv.
Mrs. Rukhmani Bobde, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Lalit Mohan, Adv.
Ms. Sunita Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is no appearance on behalf of the respondent.
As per office report service is complete.
List the matter for final hearing.
A brief list of dates/synopsis shall be filed within four weeks.
Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.10.11 15:55:03 IST Reason: (NEETA SAPRA) (BEENA JOLLY)
COURT MASTER (SH) COURT MASTER (NSH)