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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Mizoram - Subsection

Section 49(5) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(5)If the District Council declares the seat of the member to be vacant, the Secretary shall communicate such declaration to the Administrator through the Deputy Commissioner and to the member concerned.