Supreme Court - Daily Orders
Priyanka Arora vs Kashish Sachdeva on 17 October, 2023
Bench: Vikram Nath, Rajesh Bindal
1
ITEM NO.46 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2270/2023
PRIYANKA ARORA Petitioner(s)
VERSUS
KASHISH SACHDEVA Respondent(s)
(FOR ADMISSION and IA No.178341/2023-STAY APPLICATION and IA
No.178352/2023-EXEMPTION FROM FILING O.T. )
Date : 17-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Rajnish Kumar Jha 1, AOR
Mr. Ravi Kumar, Adv.
For Respondent(s) Mr. Anilendra Pandey, AOR
Mr. Sunil Kumar, Adv.
Ms. Prerna Singh, Adv.
Ms. Priya Kashyap, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondent prays for and is granted two weeks' time to file counter affidavit.
As prayed, list the matter on 21st November, 2023.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.10.17 18:49:50 IST Reason: