Patna High Court - Orders
Iffco Tokyo General Insurance Company ... vs Rita Devi @ Rita Kunwar on 5 May, 2026
Author: Harish Kumar
Bench: Harish Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.16 of 2021
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IFFCO Tokyo General Insurance Company Limited,
... ... Appellant/s
Versus
Rita Devi @ Rita Kunwar & Ors.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Durgesh Kumar Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE HARISH KUMAR
ORAL ORDER
3 05-05-2026Considering the nature of the dispute and the submissions advanced by the learned Advocate for the appellant, let the matter be referred to the ensuing National Lok Adalat, scheduled to be held on 09.05.2026.
(Harish Kumar, J) Anjani/-
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