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Bombay High Court

M/S. Fomento Resources Pvt. Ltd. Thr. ... vs State Of Goa, Thr. The Chief Secretary ... on 10 March, 2026

                                   97 WP 261 2025

   Suzana

            IN THE HIGH COURT OF BOMBAY AT GOA
               WRIT PETITION NO.261 OF 2025
                          WITH
  WRIT PETITION NO.86 OF 2024, WRIT PETITION NO.80 OF
 2024, WRIT PETITION NO.87 OF 2024, WRIT PETITION NO.83
  OF 2024, WRIT PETITION NO.81 OF 2024, WRIT PETITION
     NO.82 OF 2024, WRIT PETITION NO.78 OF 2024, WRIT
  PETITION NO.79 OF 2024, WRIT PETITION NO.84 OF 2024,
 WRIT PETITION NO.143 OF 2025, WRIT PETITION NO.85 OF
                           2024
                   WRIT PETITION NO.261 OF 2025
M/S. FOMENTO RESOURCES PVT. LTD.
THR. ITS AUTH. SIGNATORY MOHIT A.
MANJREKAR                                     ... PETITIONER
  Versus
STATE OF GOA, THR. THE CHIEF
SECRETARY AND 5 ORS                           ... RESPONDENTS
                             WITH
                  WRIT PETITION NO.86 OF 2024
CIPLA LIMITED REP BY DEEPRAJ DESAI          ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.80 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.87 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS


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                                    97 WP 261 2025

                              WITH
                   WRIT PETITION NO.83 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.81 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                             WITH
                  WRIT PETITION NO.82 OF 2024
CIPLA LIMITED REP BY DEEPRAJ DESAI          ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.78 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. THE CHIEF
SECRETARY AND 2 ORS                                                 ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.79 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.84 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER

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                                    97 WP 261 2025


  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                  WRIT PETITION NO.143 OF 2025
M/S. FOMENTO RESOURCES PVT. LTD.,
THR. ITS AUTH. SIGN. MOHIT A.
MANJREKAR                                    ... PETITIONER
  Versus
STATE OF GOA, THR. THE CHIEF
SECRETARY AND 4 ORS                                                 ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.85 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

Mr. Sandeep Sachdeva, Advocate (through V.C.) and Ms. Linette
Rodrigues, Advocates for the Petitioner in WP/261/2025 and 143/2025.
Mr. Devidas J. Pangam, Advocate General with Ms. Maria Simone J.
Correia, Additional Government Advocate for Respondent State in
WP/261/2025 and WP/78/2024.
Mr. Devidas J. Pangam, Advocate General with Mr. Shubham Priolkar,
Additional Government Advocate for Respondent State in WP/79/2024.
Mr. Devidas J. Pangam, Advocate General with Mr. Geetesh Shetye,
Additional Government Advocate for Respondent State in WP/80/2024.
Mr. Devidas J. Pangam, Advocate General with Ms. Sapna Mordekar,
Additional Government Advocate for Respondent State in WP/81/2024.
Mr. Devidas J. Pangam, Advocate General with Mr. Suhas Parab,
Additional Government Advocate for Respondent State in WP/82/2024.
Mr. Devidas J. Pangam, Advocate General with Mr. Tukaram Gawas,
Additional Government Advocate for Respondent State in WP/83/2024.
Mr. Devidas J. Pangam, Advocate General with Mr. Shivdatt P. Munj,
Additional Government Advocate for Respondent State in WP/84/2024.
Mr. Devidas J. Pangam, Advocate General with Mr. Neehal Vernekar,
Additional Government Advocate for Respondent State in WP/85/2024.
Mr. Devidas J. Pangam, Advocate General with Mr. Deep D. Shirodkar,
Additional Government Advocate for Respondent State in WP/86/2024.
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                                        97 WP 261 2025


Mr. Bharat Raichandani, Advocate, (through V.C.) with Mr. Vibhav
Amonkar, Mr Raj Chodankar and Mr. Shaish Naik, Advocates for
Petitioner in WP/78/2024, 79/2024, 80/2024, 81/2024, 82/2024, 83/2024,
84/2024, 85/2024, 86/2024 and 87/2024.

                              CORAM:- VALMIKI MENEZES &
                                      AMIT S. JAMSANDEKAR, JJ.

DATED :- 10th March, 2026 P.C. The Additional affidavit filed by the State in Writ Petition No.143 of 2025 is taken on record. List the matters on 08.04.2026 at 02:30 PM.

AMIT S. JAMSANDEKAR, J. VALMIKI MENEZES, J.

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