Gauhati High Court
Mahabir Prasad Agarwalla vs The State Of Assam And 3 Ors on 14 November, 2024
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/7
GAHC010008062015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/585/2015
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA R/O 1B, RYOAL SILVER TOWER, LACHIT
NAGAR, MAIN ROAD, NEAR BYE-LANE NO. 1, ULUBARI, P.O. GUWAHATI-
781007, DIST. KAMRUP M, ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
PUBLIC WORKS DEPARTMENT, DISPUR, GUWAHATI-781006, DIST.
KAMRUP M, ASSAM.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST. KAMRUP M
ASSAM.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS
ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
Page No.# 2/7
GOALPARA RURAL ROADS DIVISION
GOALPARA
Advocate for the Petitioner : MR.O P BHATI, MR.S KHAN,MR.P K PODDAR,MR.P
SARMA,MR.T C DAS
Advocate for the Respondent : SC, PWD, ,,MR.D P BORAH,
Linked Case : WP(C)/180/2015
MAHABIR PRASAD AGARWALLA
S/O- LT. KIRORIMAL AGARWALLA
R/O- 1B
ROYAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BYE-LANE 1
ULUBARI
P.O.- GHY- 7
DIST.- KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6.
2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY - 6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. ROADS
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
Page No.# 3/7
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT.
ARISP AND RIDF
VASUNDHARA ENCLAVE
B.K. KAKOTI ROAD
ULUBARI
GHY- 7
DIST.- KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
GUWAHATI AACP DIVISION
GUWAHATI.
6:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
AACP DIVISION
DHUBRI
DIST.- DHUBRI
ASSAM.
------------
Advocate for : MR.P SARMA
Advocate for : appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/582/2015
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BYE -LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
Page No.# 4/7
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT.OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS
ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE EMPOWERED OFFICER
PMGSY
ASRB
CHANDMARI
GUWAHATI- 781003
DIST.KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
GOALPARA
RURAL ROADS DIVISION
P.O. and DIST. GOALPARA
ASSAM.
6:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
DHUBRI RURAL ROADS DIVISION
P.O. and DIST. DHUBRI
ASSAM.
------------
Advocate for : MR.T C DAS
Advocate for : appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/696/2015
Page No.# 5/7
MAHABIR PRASAD AGARWALLA
S/O- LT. KIRORIMAL AGARWALLA
R/O- 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BY-LANE 1
ULUBARI
P.O.- GUWAHATI- 781007
DIST.- KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6
DIST.- KAMRUP M
ASSAM.
2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6
DIST.- KAMRUP M
ASSAM.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. ROADS
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. RIDF
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
Page No.# 6/7
PUBLIC WORKS DEPTT.
GOALPARA RURAL ROADS DIVISION
GOALPARA.
------------
Advocate for : MR.P SARMA
Advocate for : appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/732/2015
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR MAIN ROAD
NEAR BY LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST.KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSINER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT BOARDER ROADS AND NEC WORKS ASSAM
CHANDMARI
GUWAHATI- 781003
Page No.# 7/7
DIST. KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
KARIMGANJ N.E.C. DIVISION
KARIMGNAJ.
------------
Advocate for : MR.O P BHATI
Advocate for : appearing for THE STATE OF ASSAM AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 14.11.2024 Mr. P. Sarma, learned counsel appearing for the petitioners has submitted that leading counsel, Mr. O.P. Bhati is out of station on personal ground. He has, thus, prayed for listing of the cases after a week. It is submitted that consent has been taken from the learned counsel for the respondents to make the prayer.
The prayer is allowed.
List the cases on 03.12.2024.
JUDGE Comparing Assistant