Bombay High Court
Abdul Munaf Abdul Sattar Shaikh And 21 ... vs The Slum Rehabilitation Authority And ... on 16 June, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
10-OSWPL-7714-2023+.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 7714 OF 2023
Moinuddin Pashamiya Shaikh ...Petitioner
Versus
Slum Rehabilitation Authority ...Respondent
WITH
WRIT PETITION NO. 3483 OF 2021
WITH
INTERIM APPLICATION (L) NO. 9655 OF 2023
IN
WRIT PETITION NO. 3483 OF 2021
WITH
INTERIM APPLICATION NO. 140 OF 2021
Sattar Malang Shaikh & Ors ...Petitioners
Versus
Apex Grievance Redressal Committee & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 480 OF 2020
Ranjit Inder Dulgaj & Ors ...Petitioners
Versus
The Slum Rehabilitation Authority & Ors ...Respondents
WITH
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WRIT PETITION (L) NO. 720 OF 2020
Raziya Barsati & Ors ...Petitioners
Versus
The Slum Rehabilitation Authority & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 803 OF 2020
WITH
INTERIM APPLICATION NO. 629 OF 2020
IN
WRIT PETITION (L) NO. 2217 OF 2019
Shaikh Chand Ali Dastagir & Ors ...Petitioners
Versus
Housing Development and Infrastructure Pvt Ltd ...Respondents
& Ors
WITH
WRIT PETITION (L) NO. 7486 OF 2023
Fariuddin Hilaluddin Shaikh ...Petitioners
Versus
The Slum Rehabilitation Authority & Ors ...Respondents
WITH
WRIT PETITION NO. 727 OF 2020
WITH
NOTICE OF MOTION NO. 2 OF 2020
IN
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WRIT PETITION NO. 727 OF 2020
Isthari Gandamal & Ors ...Petitioners
Versus
Housing Development and Infrastructure Pvt Ltd ...Respondents
& Ors
WITH
WRIT PETITION NO. 3729 OF 2022
WITH
INTERIM APPLICATION NO. 720 OF 2023
IN
WRIT PETITION NO. 3729 OF 2022
Khan Zainuddin Chandmiya & Ors ...Petitioners
Versus
Slum Rehabilitation Authority & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 2217 OF 2019
WITH
INTERIM APPLICATION NO. 629 OF 2020
IN
WRIT PETITION (L) NO. 2217 OF 2019
WITH
INTERIM APPLICATION NO. 523 OF 2019
IN
WRIT PETITION (L) NO. 2217 OF 2019
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WITH
INTERIM APPLICATION NO. 129 OF 2021
IN
WRIT PETITION (L) NO. 2217 OF 2019
WITH
INTERIM APPLICATION (L) NO. 17766 OF 2022#
IN
WRIT PETITION (L) NO. 2217 OF 2019
Istari Ramayya & Ors ...Petitioners
Versus
Housing Development and Infrastructure Pvt Ltd ...Respondents
& Ors
WITH
WRIT PETITION NO. 3531 OF 2021
Abdul Hamid Khan ...Petitioner
Versus
The Slum Rehabilitation Authority & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 25057 OF 2021
Abdul Munaf Abdul Sattar Shaikh & Ors ...Petitioners
Versus
The Slum Rehabilitation Authority & Ors ...Respondents
WITH
WRIT PETITION NO. 3517 OF 2021
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WITH
INTERIM APPLICATION (L) NO. 8648 OF 2023
IN
WRIT PETITION NO. 3517 OF 2021
Shanaazbano M Shaikh & Ors ...Petitioners
Versus
Apex Grievance Redressal Committee & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 30845 OF 2022
Madian Tajudin Shaikh & Ors ...Petitioners
Versus
Housing Development And Infrastructure Pvt ...Respondents
Ltd & Ors
WITH
WRIT PETITION (L) NO. 35590 OF 2022
Atiqa Noor Mohd Shaikh & Ors ...Petitioners
Versus
The Slum Rehabilitation Authority & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 35621 OF 2022
Maqsood Ahmed Shaikh ...Petitioner
Versus
The Slum Rehabilitation Authority through Chief ...Respondents
Executive Officer
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Ms Noorseema MU Baig, i/b Yousuf Khan, for the Petitioners in
WPL/2217/2019.
Mr S Mansuri, for Petitioners in WPL/30845/2022
Mr Ankit Lohia, for the Applicant in IAL/9655/2023.
Ms Gulnar Mistry, with Niytesh Acharya & Altaf Khan, for the
Petitioners in WP/3482/2022 and for the Applicants in
IAL/5663/2023.
Mr Akash Rebello, with Nitesh Acharya, for the Applicants/
Petitioners in WP/3517/2021.
Mr Nitesh Acharya, for the Petitioner in WP/3531/2021 &
WPL/25057/2021.
Mr Altaf Khan, for the Petitioner in WPL/480/2020 &
WPL/720/2020.
Mr Kunal Dwarkadas, with Tushar Kochale, Ajay Jankar & Bhavika
Solanki, for the Petitioners in WP/3279/2022, WPL/7486/2023,
WPL/7714/2023 & IA/720/2023.
Mayur Khandeparkar, with Aditya Miskita, Viren Miskita, Neha
Mehta & Aayushi Gohil i/b M/s. MT Miskita & Co, for
Respondent No. 10 in WPL/7714/2023, for Respondent No. 49 in
WP/3483/2021, for Respondent No. 39 in WPL/480/2020, for
Respondent No. 34 in WPL/720/2022, for Respondent No. 13 in
WPL/803/2020, for Respondent No. 10 in WPL/7486/2023, for
Respondent No. 10 in WP/727/2020, for Respondent No. 10 in
WP/3729/2022, for Respondent No. 41 in WPL/22172019, for
Respondent No. 8 in WP/3531/2021, for Respondent No. 6 in
WPL/25057/2021, for Respondent No. 13 in WPL/30845/2022,
for Respondent No. 5 in WPL/35590/2022 & for Respondent No.
5 in WPL/35621/2022.
Dr Milind Sathe, Senior Advocate, with Jagdish G Aradwad
(Reddy), for Respondent No. 2 in WP/3483/2021.
Mr Jagdish G Aradwad (Reddy), for Respondent Respondent-SRA in
WP/7714/2023, WP/3483/2021, WPL.480/2020,
WPL/2217/2019, WPL/25057/2021, WP/3517/2021,
IAL/17766/2022 & IAL/12676/2022.
Mr Advait Kulkarni, i/b Jay & Co, for Respondent No. 29 Punjab
National Bank.
Mr Vijay Singh, I/B Abhijeet Desai, i/b Desai & Desai Legal, for
Respondents Nos. 6 and 7 in WP/727/2020.
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Mr Ronghe, for Respondent Nos. 11 to 14, 17, 18, 20, 21 in
WP/3483/2021, for Respondents Nos. 8 to 12 in WP/3517/2021
& for the Applicant in 12 in IA/17766/2022.
Mr Abhijit Patil, i/b Vijay Patil, for the Respondent-AGRC in
WP/25057/2021, WP/3531/2021, 3517/2021.
Mr Girish Utangale, with Sarika Kurundwadkar, i/b Utangale & Co,
for the Respondent-MHADA in all Petitions.
Ms Akanksha Hambir, i/b Rathina Maravarman, for Respondent No.
19 in IA/720/2023.
Mr SB Gore, AGP, for the Respondent State in WPL/7714/2023.
Mr LT Satelkar, AGP, for the Respondent State in WP/3483/2023,
WPL/720/2020, IA/629/2020, WPL/7486/2023,
WPL/30845/2022 & WPL/35621/2022.
Mr Hemant Haryan, AGP, for the Respondent State in
WPL/480/2020.
Mr Sukanta Karmakar, AGP, for the Respondent State in
WPL/803/2020 and WPL/35590/2022.
Mr Milind More, Addl. AGP, for the Respondent State in
WP/3729/2022.
Mr Kedar Dighe, AGP, for the Respondent State in WP/3531/2021 &
WPL/25057/2021.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 16th June 2023 PC:-
1. List the matter on Monday, 19th June 2023.
2. Previous ad-interim orders, if any, to continue until the next date.
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