Supreme Court - Daily Orders
Haneef @ Muda vs The State Of Uttarakhand on 16 December, 2019
ITEM NO.33 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Criminal Appeal No(s). 309/2018
HANEEF @ MUDA Appellant(s)
VERSUS
THE STATE OF UTTARAKHAND Respondent(s)
Date : 16-12-2019 This appeal was called on for hearing today.
For Appellant(s)
Mr. Rajiv Ranjan Dwivedi, AOR
For Respondent(s)
Mr. Jatinder Kumar Bhatia, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent is duly represented.
Original Records have been received from the High Court and Trial Court with translated version.
Parties may file additional documents.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2019.12.16 17:17:43 IST Reason: