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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(b) in Gujarat Government Rules of Business, 1990

(b)which relates to the number of grading or cadre of posts or the emoluments or other conditions of service having a direct financial bearing such as pay-scales, allowances etc. or posts.