Orissa High Court
(1) M/S. Arss Damoh vs (1) Directorate Of .... Opp. Party on 9 May, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.4576 of 2023
(1) M/s. ARSS Damoh- .... Petitioners
Hirapur Tolls Pvt. Ltd. & Mr.
others A.Khandelwal,
Advocate
-versus-
(1) Directorate of .... Opp. Party
Enforcement, Govt. of
India.
CORAM:
JUSTICE SIBO SANKAR MISHRA
Order ORDER
No. 09.05.2024
01. 1. As requested by learned counsel for the
petitioners, list this matter on 27.08.2024.
(S.S. Mishra) Subhasis Judge Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A. Reason: Authentication Location: High Court of Orissa, Cuttack.
Date: 09-May-2024 19:54:36 Page 1 of 1