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Orissa High Court

(1) M/S. Arss Damoh vs (1) Directorate Of .... Opp. Party on 9 May, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRLMC No.4576 of 2023

                                     (1) M/s. ARSS Damoh-                         .... Petitioners
                                     Hirapur Tolls Pvt. Ltd. &                       Mr.
                                     others                                          A.Khandelwal,
                                                                                     Advocate



                                                                       -versus-

                                     (1)         Directorate of                   .... Opp. Party
                                                 Enforcement, Govt. of
                                                 India.



                                 CORAM:

                                                      JUSTICE SIBO SANKAR MISHRA
      Order                                                         ORDER
       No.                                                        09.05.2024
         01.                    1.         As         requested   by    learned    counsel   for    the

petitioners, list this matter on 27.08.2024.

(S.S. Mishra) Subhasis Judge Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A. Reason: Authentication Location: High Court of Orissa, Cuttack.

Date: 09-May-2024 19:54:36 Page 1 of 1