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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(2) in Venkateshwara Open University Act, 2012

(2)The Vice-Chancellor shall be the principal executive and academic officer of the University and shall be the Chairman of the Academic Council and Planning Board of the University; and shall exercise general supervision and control over the affairs of the University and give effect to the decisions of the authorities of the University.