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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(18) in The Orissa Ayurvedic Medicine Rules, 1960

(18)The Secretary shall maintain a list containing the names of the members elected to the Council and Faculty, the electorates they represent, the date of election of each such member, the term expires and if any member has died, the date of his death. The list shall also contain similar particulars in regard to the members of the Council or Faculty nominated by the Government. The Secretary shall keep the list always up-to-date so that it may show at a glance when the next election or nomination, as the case may be, has to be made.