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Supreme Court - Daily Orders

R.M. Sundaram @ R. Meenakshisundaram vs Sri Kayarohanasamy And Neelayadhakshi ... on 25 July, 2023

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                       IN THE SUPREME COURT OF INDIA
                                           INHERENT JURISDICTION

                             REVIEW PETITION(CIVIL) DIARY NO(S).36375 OF 2022
                                                    IN
                                   CIVIL APPEAL NO(S). 3964-3965 OF 2009


     R.M. SUNDARAM @ R. MEENAKSHISUNDARAM                               PETITIONER(S)

                                                  VERSUS


     SRI KAYAROHANASAMY AND NEELAYADHAKSHI
     AMMAN TEMPLE, NAGAPATTINAM REPRESENTED BY ITS
     EXECUTIVE OFFICER                                                  RESPONDENT(S)

                                                   ORDER

Learned counsel for the petitioner(s) seeks and is granted two weeks’ time to comply with the office report dated 19.07.2023, failing which the review petition shall stands dismissed, without further reference to the Court.

………………………………..J. (PRASHANT KUMAR MISHRA) NEW DELHI;

JULY 25, 2023.

Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.07.28 10:33:54 IST Reason: ITEM NO.1726 COURT NO.4 SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 36375/2022 R.M. SUNDARAM @ R. MEENAKSHISUNDARAM Petitioner(s) VERSUS SRI KAYAROHANASAMY AND NEELAYADHAKSHI AMMAN TEMPLE, NAGAPATTINAM REPRESENTED BY ITS EXECUTIVE OFFICER Respondent(s) (Office Report on Default. ) Date : 25-07-2023 This petition was called on for hearing today. CORAM : HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA [IN CHAMBER] For Petitioner(s) Ms. Lakshmi Ramamurthy, AOR Mr. G. A. Selvam, Adv.

Mr. Mayilsamy K., Adv.

Mr. Sanchit Maheshwari, Adv. For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Learned counsel for the petitioner(s) seeks and is granted two weeks’ time to comply with the office report dated 19.07.2023, failing which the review petition shall stands dismissed, without further reference to the Court.

     (POOJA SHARMA)                               (ANJU KAPOOR)
SENIOR PERSONAL ASSISTANT                      COURT MASTER (NSH)

(Signed order is placed on the file)