Madhya Pradesh High Court
Calama Technology Pvt. Ltd. vs Shail Khan on 24 April, 2019
1 W.P.No.8231/2019 (Calama Technology Pvt.Ltd. Vs. Shakil Khan and another) Indore : Dated 24.4.2019 Ms. Kirti Patwardhan, learned counsel for the petitioner. As prayed, list next week.
(Rohit Arya) Judge Patil Digitally signed by Shailesh Patil Date: 2019.04.25 10:20:39 +05'30'